Vhyom Mines And Minerals Private ... vs Aloke Steels Private Limited
2025 Latest Caselaw 1599 Cal/2

Calcutta High Court

Vhyom Mines And Minerals Private ... vs Aloke Steels Private Limited on 20 May, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-2
                           ORDER SHEET
                         IA No.GA 5 of 2022
                                 IN
                        CS-COM 299 of 2024
                      (Old No.CS 170 of 2021)
                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                      COMMERCIAL DIVISION
            VHYOM MINES AND MINERALS PRIVATE LIMITED
                                VS.
                 ALOKE STEELS PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 20th May, 2025.
                       Mr. Shaunak Mitra, Mr. Saunak Sengupta, Mr. Pallav Samajdar,
                                 Mr. Dripto Mazumdar, Advocates for the respondent.

The Court : The defendant in this suit has taken out an application

for revocation of leave and rejection of plaint. This application was heard

along with another application filed in CS 172 of 2021 for revocation of leave

and rejection of plaint. The two suits were by the same plaintiff but against

different defendant. It was submitted at the time of hearing that the two

matters are identical and as such the application in CS 172 of 2021 was

mainly argued. However, while preparing the judgment, the Court has

noticed that the facts in the two suits are not exactly identical. The matter

has been brought into the list for such clarification.

Let this matter appear tomorrow (21.05.2025) under the same

heading.

(ARINDAM MUKHERJEE, J.)

pa