Sk. Mansur Ali And Anr vs Sri Kulnath Kapoor And Ors
2025 Latest Caselaw 1593 Cal/2

Calcutta High Court

Sk. Mansur Ali And Anr vs Sri Kulnath Kapoor And Ors on 20 May, 2025

OD-3
                                ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTON
                            ORIGINAL SIDE

                                EC/503/2023
                              IA NO: GA/1/2024

                         SK. MANSUR ALI AND ANR.
                                   VS
                      SRI KULNATH KAPOOR AND ORS.

      BEFORE:
     The Hon'ble JUSTICE BISWAROOP CHOWDHURY
     Date : MAY 20, 2025.
                                                                                Appearance:
                                                     Mr. Shyamal Kumar Mukhopadhyay, Adv.
                                                               Ms. Priyanka Chatterjee, Adv.
                                                                      ...for the decree-holder

                                                                    Mr. Rohit Banerjee, Adv.
                                                           Mr. Subhankar Chakraborty, Adv.
                                                           Mr. Saptarshi Bhattacharyee, Adv.
                                                                  ...for the judgment debtor.




       1.

The Court:- Learned advocate for the petitioner/decree-holder and

learned advocate for the judgment debtor are present.

2. GA/1/2024 is taken up for consideration.

3. Heard learned advocates.

4. As this matter is required to be heard on affidavits, let affidavit-in-

opposition be filed within one week after vacation. Reply, if any, be

filed within one week thereafter.

5. Let this matter appear on 26th June, 2025.

(BISWAROOP CHOWDHURY, J.) gb