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Shamayita Sen vs Siddhartha Chatterjee And Anr
2025 Latest Caselaw 1592 Cal/2

Citation : 2025 Latest Caselaw 1592 Cal/2
Judgement Date : 20 May, 2025

Calcutta High Court

Shamayita Sen vs Siddhartha Chatterjee And Anr on 20 May, 2025

OD-12
                                 ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                  EC/5/2025

                             SHAMAYITA SEN
                                  VS
                     SIDDHARTHA CHATTERJEE AND ANR.

    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 20th May, 2025

Appearance:

Mr. Sakya Sen, Sr. Adv.

Mr. Satrajeet Sen, Adv.

Mr. Anirban Pramanick, Adv. Mr. Bhagyasree Dey, Adv.

... for the decree-holder

Mr. Debdut Mukherjee, Adv. Mr. Gaurab Kr. Das, Adv .

...for the judgment-debtor no.1

The Court: Learned Advocate for the decree-holder and learned

Advocate for the judgment-debtor no.1 are present.

As talks of settlement are going on, let this matter appear on 17 th

June, 2025. In the meantime, notice be issued upon judgment-debtor no.1.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)

 
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