Kalpataru Agroforest Enterprises ... vs State Bank Of India And Anr
2025 Latest Caselaw 112 Cal/2

Calcutta High Court

Kalpataru Agroforest Enterprises ... vs State Bank Of India And Anr on 6 May, 2025

OCD-17
                                ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                         COMMERCIAL DIVISION
                             ORIGINAL SIDE

                            IA NO. GA-COM/2/2025
                             IN EC-COM/405/2024

         KALPATARU AGROFOREST ENTERPRISES PRIVATE LIMITED
                               VS
                   STATE BANK OF INDIA AND ANR.

     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date : May 6, 2025
                                                                     Appearance :
                                                     Mr. Shuvasish Sengupta, Adv.
                                                            Mr. Balarko Sen, Adv.
                                                            Mrs. Subhra Das, Adv.
                                                            ...for the decree holder

                                                       Mr. Swapan Banerjee, Adv.
                                                           Ms. Sumita Shaw, Adv.
                                                      Mr. Soumen Chatterjee, Adv.
                                                      Mr. Diptendu Banerjee, Adv.
                                                        ... for the judgment debtor

      1.

Mr. Shuvasish Sengupta, Learned Counsel, is appearing for the

decree holder.

2. Mr. Swapan Banerjee, Learned Counsel, is appearing for the

judgment debtor.

3. As per the prayer made by the counsel for the decree holder, the

case is adjourned.

4. Let the matter appear on 11th June, 2025.

(KRISHNA RAO, J.) DB