M/S Ugro Capital Limited vs F M C G International And Ors
2025 Latest Caselaw 1355 Cal/2

Calcutta High Court

M/S Ugro Capital Limited vs F M C G International And Ors on 4 March, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

OCD-1
                              EC/357/2023
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                         COMMERCIAL DIVISON


                         M/S UGRO CAPITAL LIMITED
                                    VS
                      F M C G INTERNATIONAL AND ORS


  BEFORE:
  The Hon'ble JUSTICE SHAMPA SARKAR
  Date : 4th March, 2025.

                                                                      Appearance:
                                                        Mr. Paritosh Sinha, Adv.
                                                          Mr. K.K. Pandey, Adv.
                                                            Ms. Pooja Sett, Adv.
                                                            . . .for the petitioner.


      The Court: The name of the respondents/judgment-debtors in the cause

title of the order dated 26th February, 2025 be corrected as "F M C G

INTERNATIONAL AND ORS".

The remaining part of the order remains un-altered.

(SHAMPA SARKAR, J.)

sp/