Vhyom Mines And Mineral Private Limited vs Jharkhand Ispat Private Limited
2025 Latest Caselaw 472 Cal/2

Calcutta High Court

Vhyom Mines And Mineral Private Limited vs Jharkhand Ispat Private Limited on 9 June, 2025

OC-35
                                 ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                               ORIGINAL SIDE
                           [COMMERCIAL DIVISION]

                               CS-COM/301/2024
                             [OLD NO CS/172/2021]
                         IA NO: GA/1/2021, GA/6/2023

                VHYOM MINES AND MINERAL PRIVATE LIMITED
                                  VS
                    JHARKHAND ISPAT PRIVATE LIMITED


   BEFORE:
   The Hon'ble JUSTICE KRISHNA RAO
   Date : 9th June, 2025.

                                                                     Appearance:
                                                        Mr. Pallab Samajdar, Adv.
                                                        Mr. Dripto Mazumdar, Adv.
                                                                ...for the defendant

          1.

Mr. Pallab Samajdar, learned Advocate appears for the defendant.

2. Counsel for the defendant has handed over a Judgment passed by

the Co-ordinate Bench of this Court dated 21st May, 2025 wherein

His Lordship revoked the leave granted under Clause 12 of the

Letters Patent granted to the plaintiff for the institution of the

plaint.

3. In view of the Judgment passed by the Co-ordinate Bench of this

Court, let the matter be sent to the Department for taking

appropriate steps.

(KRISHNA RAO, J.)

S. A.