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Aaryan Projects Private Limited vs Klowin Infrastructure Private Limited
2025 Latest Caselaw 1826 Cal/2

Citation : 2025 Latest Caselaw 1826 Cal/2
Judgement Date : 18 June, 2025

Calcutta High Court

Aaryan Projects Private Limited vs Klowin Infrastructure Private Limited on 18 June, 2025

Author: Soumen Sen
Bench: Soumen Sen
OD-2
                                 ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                           Civil Appellate Jurisdiction
                                 ORIGINAL SIDE

                                  APO/90/2022
                                     WITH
                                  CS/205/2017

                    AARYAN PROJECTS PRIVATE LIMITED
                                  VS
                 KLOWIN INFRASTRUCTURE PRIVATE LIMITED

    BEFORE:
    The Hon'ble JUSTICE SOUMEN SEN
               AND
    The Hon'ble JUSTICE SMITA DAS DE
    Date : 18th June, 2025
                                                                         Appearance:
                                                          Mr. Sankarsan Sarkar, Adv.
                                                               Mr. Shayak Mitra, Adv.
                                                          Mr. Mehboob Rahman, Adv.
                                                                   ...for the appellant.

                                                              Mr. Rupak Ghosh, Adv.
                                                              Mr. Varun Kothari, Adv.
                                                               Mr. Nikunj Berlia, Adv.
                                                                ... for the respondent.

1. In view of the fact that sitting singly, one of us (Soumen Sen, J.) has

considered the application for judgment upon admission and

disposed of the said application on 12th February, 2018 which might

have a bearing in the ultimate outcome of the appeal, we are not

inclined to hear the appeal.

2. Accordingly, the appeal is released from the list and the same be

placed before the Hon'ble The Chief Justice for assignment.

(SOUMEN SEN, J.)

(SMITA DAS DE, J.)

s.pal

 
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