Ashok Jaria vs M/S Senco Jewellers Private Limited
2025 Latest Caselaw 1747 Cal/2

Calcutta High Court

Ashok Jaria vs M/S Senco Jewellers Private Limited on 12 June, 2025

OCD-31

                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                            COMMERCIAL DIVISION
                                ORIGINAL SIDE

                                EC-COM/106/2025

                               ASHOK JARIA
                                   VS
                   M/S SENCO JEWELLERS PRIVATE LIMITED

     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date: June 12, 2025.

                                                                           Appearance :
                                                     Mr. Sunil Kumar Singhania, Adv.
                                                         Ms. Kalpana Singhania, Adv.
                                                                ...for the decree holder

                                                          Mr. Sourajit Dasgupta, Adv.
                                                          Mr. Avirup Chatterjee, Adv.
                                                               Mr. Shayak Mitra, Adv.
                                                               Ms. Payel Shome, Adv.
                                                           ... for the judgment debtor

1.

Mr. Sunil Kumar SInghania, learned Counsel, is appearing for the

Decree Holder.

2. Mr. Sourajit Dasgupta, learned Counsel, is appearing for the Judgment

Debtor.

3. Counsel for the Judgment Debtor has filed the affidavit of assets after

serving the copy to the Learned Counsel for the Decree Holder. Let the

same be kept with the record.

4. Learned Counsel for the Decree Holder submits that all the Directors

have to file the affidavit of assets but only one Director has filed the

affidavit of assets. Counsel for the judgment debtor prays for time.

5. In view of the submission made by the judgment debtor, let the matter

appear on 25th June, 2025.

(KRISHNA RAO, J.)

DB