The State Of West Bengal And Ors vs Arup Kumar Ghosh
2025 Latest Caselaw 1694 Cal/2

Calcutta High Court

The State Of West Bengal And Ors vs Arup Kumar Ghosh on 11 June, 2025

Author: Supratim Bhattacharya

Bench: Supratim Bhattacharya

OD-2

                                 ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                         CIVIL APPELLATE JURISDICTION
                                 ORIGINAL SIDE



                                APOT/117/2025
                             WITH WPO/781/2024
                               IA NO:GA/1/2025
                     THE STATE OF WEST BENGAL AND ORS
                                     -VS-
                             ARUP KUMAR GHOSH


BEFORE:
The Hon'ble JUSTICE MADHURESH PRASAD
And
The Hon'ble JUSTICE SUPRATIM BHATTACHARYA
Date: June 11, 2025.


                          Mr. Amal Kr. Sen, A.G.P.; Mr. S. Sumi, Adv., for appellant.
 Mr. Sankar Nath Mukherjee, Adv.; Mr. Sk. Samim Akhter, Adv.; Ms. Manisha Paswan,
                                                              Adv., for respondent.

The Court: Heard the parties. Hearing is concluded.

Judgment is reserved.

(MADHURESH PRASAD, J.)

(SUPRATIM BHATTACHARYA, J.) tk