Jagriti Trade Services Pvt. Ltd vs Augustus Avani Land Developers Pvt. Ltd
2025 Latest Caselaw 526 Cal/2

Calcutta High Court

Jagriti Trade Services Pvt. Ltd vs Augustus Avani Land Developers Pvt. Ltd on 22 July, 2025

OCD-65
                                ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                          COMMERCIAL DIVISION
                              ORIGINAL SIDE

                             EC-COM/127/2024
                           [Old No. EC/212/2014]
                   IA No. GA/1/2020 (Old No. GA/39/2020)

                  JAGRITI TRADE SERVICES PVT. LTD.
                                -VS-
              AUGUSTUS AVANI LAND DEVELOPERS PVT. LTD.


     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date : July 22, 2025.
                                                                       Appearance:
                                                        Mr. Mainak Bose, Sr. Adv.
                                                        Mr. Sarosij Dasgupta, Adv.
                                                 Ms. Pubali Sinha Chowdhury, Adv.
                                                             Ms. Mini Agarwal, Adv.
                                                             ...for the decree-holder

                                                      Mr. Aman Hingorani, Sr. Adv.
                                                      Ms. Debjani Mitra Neogy, Adv.
                                                               Mr. Rajat Dutta, Adv.
                                                ...for the applicant/judgment-debtor

     1.

Hearing Concluded.

2. Parties are directed to file their written notes of argument within 5th

August, 2025.

3. Let the matter appear on 5th August, 2025 under the heading "To Be

Mentioned" for filling written notes of argument.

(KRISHNA RAO, J.)

DB