Finorchem Limited vs Pulinat Ettan Thomas
2025 Latest Caselaw 413 Cal/2

Calcutta High Court

Finorchem Limited vs Pulinat Ettan Thomas on 15 July, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-4

                         IN THE HIGH COURT AT CALCUTTA
                               [Commercial Division]
                                  ORIGINAL SIDE


                                 CS-COM/175/2024
                                [OLD NO CS/6/2020]

                               FINORCHEM LIMITED
                                        VS
                              PULINAT ETTAN THOMAS


    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 15th July, 2025.

Appearance:

Mr. Aritra Basu, Adv. Mr. Patita Paban Bishwal, Adv.

Ms. Sohini Dey, Adv. ...for the plaintiff

Mr.Aniruddha Mitra, Sr. Adv. Mr. Sayan Banerjee, Adv.

...for the defendant

The Court:- Argument is concluded.

Reserved for Judgment.

(SUGATO MAJUMDAR, J.)

D.Ghosh AR(CR)