Kalpesh Manubhai Ramoliya vs Controller Of Patents And Designs ...
2025 Latest Caselaw 395 Cal/2

Calcutta High Court

Kalpesh Manubhai Ramoliya vs Controller Of Patents And Designs ... on 14 July, 2025

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OIP-26 & 27

                      IN THE HIGH COURT AT CALCUTTA
                                 ORIGINAL SIDE
                      (Intellectual Property Rights Division)

                                 IPDAID/1/2023

                     KALPESH MANUBHAI RAMOLIYA
                                 VS
              CONTROLLER OF PATENTS AND DESIGNS ANDORS

                                        &

                                 IPDAID/2/2023

                     KALPESH MANUBHAI RAMOLIYA
                                 VS
              CONTROLLER OF PATENTS AND DESIGNS ANDORS


   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR
   Date : 14th July, 2025
                                                                         Appearance:
                                                           Mr. SourojitDasgupta, Adv.
                                                                Mr. Victor Dutta, Adv.
                                                             Mr. Dhruv Chadha, Adv.
                                                                   ...for the petitioner

                                                         Mr. SuvasishSengupta, Adv.
                                                                 Mr. Balarko Sen, Adv.
                                                       Mr. Suvradal Chowdhury, Adv.
                                                             ..for the respondent no. 3

The Court:- It is submitted on behalf of both the parties that during the

interregnum, a connected proceeding between the parties has concluded

before the Controller and judgment is awaited.

In view of the above, let this matter appear in the monthly list of

September, 2025.

(RAVI KRISHAN KAPUR, J.)

S. A.