Jagannath Marothia And Ors vs Norman William Wilson And Ors
2025 Latest Caselaw 320 Cal/2

Calcutta High Court

Jagannath Marothia And Ors vs Norman William Wilson And Ors on 8 July, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

      OD 27+28

                        IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE
                                   CS/576/1990
      IA NO: GA/1/1995(Old No:GA/1899/1995), GA/4/1996(Old No:GA/69/1996),
      GA/6/1996(Old No:GA/969/1996), GA/10/2003(Old No:GA/297/2003),
               GA/16/2011(Old No:GA/2431/2011), GA/23/2024
                         JAGANNATH MAROTHIA AND ORS
                                       VS
                       NORMAN WILLIAM WILSON AND ORS
                                      WITH
                                   CS/11/1994
           IA NO: GA/1/2011(Old No:GA/2432/2011) IA NO: GA/1/2011(Old
                             No:GA/2432/2011)

                            JAGANNATH MAROTHIA AND ORS
                                        VS
                           NORMAN WILLAM WILSON AND ORS

         BEFORE:
         The Hon'ble JUSTICE SUGATO MAJUMDAR

Date 8th July, 2025.

APEPARANCE:

Mr. Rupak Ghosh,Adv.

Mr. Varun Kothari,Adv. Mr. Nikunj Berlia,Adv. Ms. Urvashi Jain,Adv. Ms. Srija Chakraborty,Adv.

...for the plaintiff.

Mr. Shyamal Sarkar,Sr. Adv.

Mr. Sudip Deb,Sr. Adv. Mr. Vivek Basu,Adv.

Mr. Pramod Kr. Bagaria,Adv.

S.H.Saraf,Adv.

...for def. no. 3.

The Court:- Argument on preliminary point in CS No. 576 of 1990 is concluded.

Reserved for judgment on preliminary point.

(SUGATO MAJUMDAR, J.)

S.Chandra