Citation : 2025 Latest Caselaw 223 Cal/2
Judgement Date : 1 July, 2025
OD 32
IN THE HIGH COURT AT CALCUTTA
TESTAMENTARY & INTESTATE JURISDICTION
ORIGINAL SIDE
PLA/289/2022
IN THE GOODS OF :
HONBLE JUSTICE AMARABHA SENGUPTA RETD (DEC)
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR Date 1st July, 2025.
Appearance:
Mr. Pourush Bandopadhyay, Adv.
Mr. Dipankar Das,Adv.
..for the petitioner.
The Court:- Witnesses are examined and discharged. The original Will is
marked and exhibited.
Heard argument. Reserved for judgment.
(SUGATO MAJUMDAR, J.)
S.Chandra
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