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Nanda Rani Debi Nanda Rani ... vs Unknown
2025 Latest Caselaw 220 Cal/2

Citation : 2025 Latest Caselaw 220 Cal/2
Judgement Date : 1 July, 2025

Calcutta High Court

Nanda Rani Debi Nanda Rani ... vs Unknown on 1 July, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD 31
                         IN THE HIGH COURT AT CALCUTTA
                     TESTAMENTARY & INTESTATE JURISDICTION
                                  ORIGINAL SIDE

                                     TS/13/2015

                               IN THE GOODS OF :
                   NANDA RANI DEBI NANDA RANI BHATTACHARJEE
   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date 1st July, 2025.

Appearance:

Ms. Sulagna Mukherjee, Adv. Ms. Sujatna Mukherjee, Adv.

..for the plaintiff

The Court:- Heard argument. Reserved for judgment.

(SUGATO MAJUMDAR, J.)

S.Chandra

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