Pradeep Kundalia And Anr vs Mrs Vaishali Manek And Ors
2025 Latest Caselaw 979 Cal/2

Calcutta High Court

Pradeep Kundalia And Anr vs Mrs Vaishali Manek And Ors on 30 January, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

                                1


OD -16 & 17

                  IN THE HIGH COURT AT CALCUTTA
                       Civil Appellate Jurisdiction
                            ORIGINAL SIDE

                             APO/18/2024
                          WITH WPO/2635/1998
                 IA NO: GA/1/2024, GA/2/2024, GA/4/2025
                     PRADEEP KUNDALIA AND ANR
                                   VS
                     MRS VAISHALI MANEK AND ORS.

                            APO/20/2024
                          IA NO: GA/2/2024
                         M WALTERS AND CO
                                 VS
                      VAISHALI MANEK AND ORS.

BEFORE :
THE HON'BLE JUSTICE DEBANGSU BASAK

And THE HON'BLE JUSTICE MD. SHABBAR RASHIDI Date : 30th January, 2025.

Appearance :

Mr. Surojit Nath Mitra, Sr. Adv. Mr. Arindam Banerjee, Sr. Adv. Mr. Depnath Roychowdhury, Adv.

Ms. Arpita Saha, Adv.

Mr. Kumkum Mukherjee, Adv.

Mr. Ranjan Bachawat, Sr. Adv.

Mr. Rishad Medora, Adv. Mr. Meghajit Mukherjee, Adv. Ms. Brinda Sengupta, Adv. Mr. Satyaki Mukherjee, Adv.

Ms. Srijeeta Gupta, Adv. Ms. Sonia Das, Adv.

Mr. Saptangsu Basu, Sr. Adv.

Ms. Vijaya Bhatia, Adv.

Mr. Kaushik Dey, Adv.

Mr. Ganesh Prasad Shaw, Adv.

Mr. H. Thirani, Adv.

Mr. Alak Kumar Ghosh, Adv. Ms. Sima Chakraborty, Adv. Mr. Fazlul Haque, Adv.

The Court : Heard learned Advocates for the respective parties. Written notes of

arguments filed on behalf of the respective parties are taken on record.

Hearing concluded. Judgment reserved.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.)

sd/