Narayan Kumar Infrastructure Private ... vs Bongaon Municipality
2025 Latest Caselaw 955 Cal/2

Calcutta High Court

Narayan Kumar Infrastructure Private ... vs Bongaon Municipality on 27 January, 2025

OCD-1
                                ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                          COMMERCIAL DIVISION
                              ORIGINAL SIDE

                                CS-COM/8/2023

           NARAYAN KUMAR INFRASTRUCTURE PRIVATE LIMITED
                               -VS-
                      BONGAON MUNICIPALITY


      BEFORE:
      The Hon'ble JUSTICE KRISHNA RAO

Date : January 27, 2025.

Appearance :

Mr. Tanish Ganeriwala, Adv.

Mr. Karanjeet Sharma, Adv.

...for the plaintiff

The Court: Mr. Tanish Ganeriwala, learned advocate, is

appearing for the plaintiff.

Though after completion of the argument this Court has fixed the

matter for C.A.V. but at the time of passing judgment, this Court found

that some clarification is required. Accordingly, the matter is fixed today as

'To Be Mentioned'.

Let the matter appear on 20th February, 3:45 pm. for further

argument.

(KRISHNA RAO, J.)

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