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Poddar Projects Ltd And Anr vs Economic Transport Organisation Ltd
2025 Latest Caselaw 954 Cal/2

Citation : 2025 Latest Caselaw 954 Cal/2
Judgement Date : 27 January, 2025

Calcutta High Court

Poddar Projects Ltd And Anr vs Economic Transport Organisation Ltd on 27 January, 2025

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-27

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                    CS/142/2013

                        PODDAR PROJECTS LTD AND ANR
                                    VS
                    ECONOMIC TRANSPORT ORGANISATION LTD


  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 27th January, 2025.

Appearance:

Ms. Arunima Lala Sengupta, Adv.

Mr. Suman Majumdar, Adv.

...for the plaintiff

Ms. Priyanka Tibrewal, Adv.

Mr. Ritoban Sarkar, Adv.

...for the defendant

The Court:- Learned Counsel for the plaintiff filed a copy of the judgment

of the Division Bench dated 10th January, 2025 to invite attention of the

observation made by the Division Bench. The copy of the judgment may be kept

in record. Accommodation is sought for by the Learned Counsel for the

defendant. Let the suit appear in the list for witness action on 13th February,

2025. Liberty is given to the Learned Counsel for the defendant, who is newly

briefed, to file Vakalatnama.

(SUGATO MAJUMDAR, J.)

T.O. AR(CR)

 
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