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Rakesh Kumar Chaudhary vs Steel Authority Of India Limited
2025 Latest Caselaw 921 Cal/2

Citation : 2025 Latest Caselaw 921 Cal/2
Judgement Date : 20 January, 2025

Calcutta High Court

Rakesh Kumar Chaudhary vs Steel Authority Of India Limited on 20 January, 2025

Author: Shampa Sarkar
Bench: Shampa Sarkar
OCD 5


                               ORDER SHEET
                             AP-COM/1007/2024
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                           COMMERCIAL DIVISION


                      RAKESH KUMAR CHAUDHARY
                                   VS
        STEEL AUTHORITY OF INDIA LIMITED, DURGAPUR STEEL PLANT




    BEFORE:
    The Hon'ble JUSTICE SHAMPA SARKAR

Date: 20th January, 2025.

Appearance:

Mr. Sourojit Dasgupta, Adv.

Mr. Soumik Chakraborty, Adv.

...for the petitioner

Mr. Lakshmi Kumar Gupta, Sr. Adv.

Mr. Lakshmi Kanata Pal, Adv.

...for the SAIL

The Court: Certain clarifications were required from the petitioner with

regard to the written notes of arguments. Opportunity has been given to both the

parties to clarify the same. The matter has already been reserved for judgment.

(SHAMPA SARKAR, J.) B.Pal

 
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