M/S. Pampar Ovenfresh Foods Pvt. Ltd vs United India Insurance Company Ltd. And ...
2025 Latest Caselaw 866 Cal/2

Calcutta High Court

M/S. Pampar Ovenfresh Foods Pvt. Ltd vs United India Insurance Company Ltd. And ... on 13 January, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

OCD-56
                                   ORDER SHEET

                                AP-COM/455/2024
                      IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                              COMMERCIAL DIVISION
                                  ORIGINAL SIDE

                   M/S. PAMPAR OVENFRESH FOODS PVT. LTD.

                                          VS

              UNITED INDIA INSURANCE COMPANY LTD. AND ORS.

      BEFORE:
      The Hon'ble JUSTICE SHAMPA SARKAR
      Date: 13th January, 2025.

                                                                            Appearance:
                                                                  Mr. Pranit Bag, Adv.
                                                              Ms. Pooja Jewrajka, Adv.
                                                               Mr. Rahul Poddar, Adv.
                                                                    ...for the petitioner
                                                     Mr. Shiv Shankar Banerjee, Adv.
                                                               Ms. Soumita Das, Adv.
                                                                Mr. Nilarab Paul, Adv.
                                                                Ms. Sutapa Das, Adv.
                                                            ...for the respondents

The Court: Hearing concluded. Judgment reserved.

Parties are at liberty to file their written notes within a week.

(SHAMPA SARKAR, J.)

TR/