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Gobin @ Govind Kole vs M/S. Eastern Coalfields Ltd. And Ors
2025 Latest Caselaw 745 Cal/2

Citation : 2025 Latest Caselaw 745 Cal/2
Judgement Date : 7 January, 2025

Calcutta High Court

Gobin @ Govind Kole vs M/S. Eastern Coalfields Ltd. And Ors on 7 January, 2025

Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OD-5                                                           ORDER SHEET


                    IN THE HIGH COURT AT CALCUTTA
                   CONSTITUTIONAL WRIT JURISDICTION


                             WPO/607/2024
                          GOBIN @ GOVIND KOLE
                                   VS
                 M/S. EASTERN COALFIELDS LTD. AND ORS.




BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 7th January, 2025.




                                                                            APPEARANCE:
                   Mr. Partha Ghosh, Adv., Mr. Amal Kumar Datta, Adv., Ms. Simran Sureka, Adv.
                                                                        Mr. Debashis Das, Adv.
                                                                                 For petitioner
                                                                           Mr. Manik Das, Adv,
                                                                               For respondents

The Court : Hearing concluded. Judgment reserved.

(ARINDAM MUKHERJEE, J.)

sb/

 
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