Sujata Gupta Winfield And Ors vs Cic Society
2025 Latest Caselaw 1257 Cal/2

Calcutta High Court

Sujata Gupta Winfield And Ors vs Cic Society on 21 February, 2025

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

OD-4
                       IN THE HIGH COURT AT CALCUTTA
                        CIVIL REVISIONAL JURISDICTION
                                ORIGINAL SIDE

                                 RVWO/48/2024
                                 WITH GA/3/2024
                                  EC/1016/2015
                                IA NO. GA/1/2024

                       SUJATA GUPTA WINFIELD AND ORS.
                                     VS
                                CIC SOCIETY


BEFORE:
THE HON'BLE JUSTICE SABYASACHI BHATTACHARYYA
Date: 21st February, 2025.


                                                                      APPEARANCE:
                                                             Mr. Chayan Gupta, Adv.
                                                           Mr. Rajesh Upadhyay, Adv.
                                                    Mr. Pourash Bandyopadhyay, Adv.
                                                             Mrs. Sabita Biswas, Adv.
                                                                   ...for the petitioner

                                                              Mr. Sudip Deb, Sr. Adv.
                                                               Ms. Ipsita Ghosh, Adv.
                                                               Mr. S. K. Poddar, Adv.
                                                                 ...for the respondent

The Court: Hearing is concluded.

Judgment is reserved on the review application.

(SABYASACHI BHATTACHARYYA, J.)

KB AR(CR)