Jagriti Trade Services Pvt Ltd vs Augustus Avani Land Developers Pvt.Ltd
2025 Latest Caselaw 1237 Cal/2

Calcutta High Court

Jagriti Trade Services Pvt Ltd vs Augustus Avani Land Developers Pvt.Ltd on 19 February, 2025

OCD-1
                                 ORDER SHEET

                         IN THE HIGH COURT AT CALCUTTA
                              COMMERCIAL DIVISION
                                  ORIGINAL SIDE

                               EC-COM/127/2024
                             [OLD NO EC/212/2014]
                                IA NO: GA/1/2020
                              (Old No: GA/39/2020)

                   JAGRITI TRADE SERVICES PVT LTD.
                                 VS
               AUGUSTUS AVANI LAND DEVELOPERS PVT.LTD.

  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO

Date : February 19, 2025.

Appearance:

Ms. Pubali Sinha Chowdhury, Adv.

Mr. Sarosij Dasgupta, Adv.

Ms. Arpita Dey, Adv.

...for the decree-holder.

Mr. Aman Hingorani, Sr. Adv.

Ms. Debjani Mitra, Adv. Mr. Mr. Rajat Dutta, Adv.

...for the judgment-debtor.

The Court: Ms. Pubali Sinha Chowdhury, learned Advocate, appearing

for the decree-holder.

Mr. Aman Hingorani, learned Senior Advocate, appearing for the

judgment-debtor.

Counsel for the judgment-debtor has concluded his argument.

Counsel for the decree-holder prays for time to give reply by

distinguishing the new judgment relied by the judgment-debtor.

Accordingly, as per prayer made by the counsel for the decree-holder,

the case is adjourned.

Let the matter appear on 3rd March, 2025 at 3:45 p.m.

Both the parties are directed to come with the written notes of

argument on the next date fixed.

(KRISHNA RAO, J.)

gb.