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Fox And Mandal And Anr vs Somabrata Mandal And Ors
2025 Latest Caselaw 1227 Cal/2

Citation : 2025 Latest Caselaw 1227 Cal/2
Judgement Date : 17 February, 2025

Calcutta High Court

Fox And Mandal And Anr vs Somabrata Mandal And Ors on 17 February, 2025

Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OIPD-17
                       IN THE HIGH COURT AT CALCUTTA
                                  ORIGINAL SIDE
                       (Intellectual Property Rights Division)

                                IP-COM/6/2025
                             [OLD NO CS/269/2022]
                               IA NO: GA/4/2023

                         FOX AND MANDAL AND ANR.
                                   VS
                        SOMABRATA MANDAL AND ORS

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR
  Date : 17th February, 2025.
                                                                          Appearance:
                                                       Mr. Soumya Roychowdhury, Adv.
                                                             Mr. Soumabho Ghose, Adv.
                                                                     ...for the plaintiffs

                                                                 Mr. Indranil Munshi, Adv.
                                                                         Ms. A. Bose, Adv.
                                                                     ...for the respondents

The Court: This is an application for summary judgment under Order

13A of the Code of Civil Procedure, 1908. The application was filed as far back

as in 2023. Despite an order dated 18th October, 2023, the respondents have

chosen not to file any Affidavit-in-Opposition. The time to file the Affidavit-in-

Opposition is peremptorily extended till 28 February, 2025 upon payment of

costs assessed at 1000 gms payable to Ramakrishna Mission Seva Pratisthan,

Kolkata.

It is also submitted on behalf of the plaintiff that the time to file the

Written Statement has expired and the suit is ready for hearing. In view of the

above, let this suit appear under the heading "Undefended Suits" in the

monthly list of March, 2025.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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