State Bank Of India & Anr vs State Of West Bengal & Ors
2025 Latest Caselaw 1188 Cal/2

Calcutta High Court

State Bank Of India & Anr vs State Of West Bengal & Ors on 12 February, 2025

Author: Amrita Sinha

Bench: Amrita Sinha

OD-2                        ORDER SHEET
                           WPO No.72 of 2025
                    IN THE HIGH COURT AT CALCUTTA
                   CONSTITUTIONAL WRIT JURISDICTION
                            ORIGINAL SIDE


                            STATE BANK OF INDIA & ANR.
                                   VS
                            STATE OF WEST BENGAL & ORS.

BEFORE
THE HON'BLE JUSTICE AMRITA SINHA
Date : 12th February, 2025.

                                                           Appearance:
                                                     Mr. Indrajit Bhattacharjee, Adv.
                                                              ...for the Petitioners.

                                                    Mr. Paritosh Sinha, Adv.
                                                    Mr. Debangshu Dinda, Adv.
                                                                    ...for the State.

                                                    Mr. Atarup Banerjee, Adv.
                                                    Mr. Rajdeep Pramanik, Adv.
                                                    Mr. Shibasish Banerjee, Adv.
                                                         ...for Respondent nos.3 to 10.

1. Heard the submissions made on behalf of all the parties.

2. Judgment is reserved.

3. Affidavit of service in Court today is taken on record.

(AMRITA SINHA, J.)

nm.