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Sukhlal Chandanmull (P) Ltd vs Harrow Hall
2025 Latest Caselaw 1158 Cal/2

Citation : 2025 Latest Caselaw 1158 Cal/2
Judgement Date : 7 February, 2025

Calcutta High Court

Sukhlal Chandanmull (P) Ltd vs Harrow Hall on 7 February, 2025

OD-3

                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                              CS/364/2014
                 IA NO: GA/1/2014 (Old No: GA/3876/2014),
                     GA/2/2015 (Old No: GA/753/2015),
                     GA/3/2016 (Old No: GA/1454/2016),
                     GA/5/2016 (Old No: GA/3309/2016),
                     GA/6/2016 (Old No: GA/3529/2016),
                          GA/7/2022, GA/9/2024

                        SUKHLAL CHANDANMULL (P) LTD.
                                    VS
                               HARROW HALL


BEFORE:
The Hon'ble JUSTICE KRISHNA RAO

Date: February 7, 2025.

Appearance:

Mr. Biswanath Chatterjee, Adv. Mr. Shounak Mukhopadhyay, Adv.

Ms. Anuradha Poddar, Adv.

... for the plaintiff

Mr. Dhruba Ghosh, Sr. Adv.

Mr. Rohit Banerjee, Adv.

Mr. Altamash Alim, Adv.

...for the defendant

The Court: Mr. Biswanath Chatterjee, learned Counsel, is appearing

for the plaintiff.

Mr. Dhruba Ghosh, learned Senior Counsel, is appearing for the

defendant.

By an order dated 16th January, 2025 this Court has already fixed

the matter C.A.V., but the matter subsequently placed in the list for

clarification.

Learned Counsel for both the parties, intend to rely certain

judgments. Learned Counsel for both the parties have relied the judgments

and argued the matter.

Hearing Concluded.

C.A.V.

Written notes of argument filed by the plaintiff be kept with the

record.

(KRISHNA RAO, J.)

DB

 
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