Contemporary Brokers Private Limited ... vs Williamson Magor And Co. Limited
2025 Latest Caselaw 1154 Cal/2

Calcutta High Court

Contemporary Brokers Private Limited ... vs Williamson Magor And Co. Limited on 6 February, 2025

                                   1


                                                                         OD-5

                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                              EC/189/2023

             CONTEMPORARY BROKERS PRIVATE LIMITED AND ANR
                                 -VS-
                   WILLIAMSON MAGOR AND CO. LIMITED.


BEFORE:
The Hon'ble JUSTICE PARTHA SARATHI SEN

Date : 6th February, 2025.

Appearance:

Mr. Deepan Kr. Sarkar, Adv. Mr. Aayush Lakhotia, Adv. Ms. Sanchari Bhowmick, Adv.

For the decree-holder.

Mr. Jishnu Choudhury, Sr.Adv.

For the judgment-debtor.

THE COURT:- As per request made at the Bar, let the

matter be listed on February 20, 2025 under the same heading.

[PARTHA SARATHI SEN, J.]

dg/