Citation : 2025 Latest Caselaw 3541 Cal/2
Judgement Date : 17 December, 2025
ORDER SHEET OD-16
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
EC/15/2025
IA NO: GA/1/2025
SIDHANT UDYOG PVT LTD
VS
SUPREME WOOD PRODUCTS PVT LTD. AND ORS.
BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
Date: 17th December, 2025.
Appearance:
Mr. Debdut Mukherjee, Adv.
Ms. Bhawna Parasramka, Adv.
Ms. Jaita Ghosh, Adv.
...For the Judgment-debtor
The Court :- The learned Advocate representing the decree-holder is
present.
None appeared to represent the judgment debtor, nor order dated 18 th
November, 2025 has been complied with.
The next date be fixed on 22nd December, 2025 as a last chance.
(ANANYA BANDYOPADHYAY, J.)
JM
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