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Tanna Electro Mechanics Private Ltd vs Dalhousie Properties Ltd. & Ors
2025 Latest Caselaw 3369 Cal/2

Citation : 2025 Latest Caselaw 3369 Cal/2
Judgement Date : 3 December, 2025

[Cites 0, Cited by 0]

Calcutta High Court

Tanna Electro Mechanics Private Ltd vs Dalhousie Properties Ltd. & Ors on 3 December, 2025

ORDER SHEET
                                                                               OD-13

                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                              IA NO. GA/1/2025
                                      In
                                 CS/53/2010
                    TANNA ELECTRO MECHANICS PRIVATE LTD.
                                      Vs
                      DALHOUSIE PROPERTIES LTD. & ORS.


     BEFORE:
     The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 3rd December, 2025.

Appearance:

Mr. Ishaan Saha, Adv.

Ms. Shreya Goenka, Adv.

Ms. Surabhi Mehta, Adv.

Ms. Shadma Manzar, Adv.

...For the plaintiff.

Mr. Raja Mantosh, Adv.

Ms. S. R Das, Adv.

Mr. Binoy K. Singh, Adv.

...For the Defendants.

The Court:- The learned Advocate representing the plaintiff/applicant in

GA 1 of 2025 is to place the relevant judgments for considering the instant

dispute, which pertains to a commercial transaction, on the next date of hearing.

The next date be fixed on 14th January, 2026.

The learned Advocate representing the plaintiff/applicant is to serve a fresh

notice upon the defendants intimating the next date of hearing and file affidavit

of service to that effect.

(ANANYA BANDYOPADHYAY, J.)

JM

 
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