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Sudha Jayaswal vs Gupta Engineering Company & Ors
2025 Latest Caselaw 3263 Cal/2

Citation : 2025 Latest Caselaw 3263 Cal/2
Judgement Date : 8 December, 2025

[Cites 0, Cited by 0]

Calcutta High Court

Sudha Jayaswal vs Gupta Engineering Company & Ors on 8 December, 2025

Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OD-1
                                 ORDER SHEET

                          IA No.GA/1/2024
                                 IN
                             CS/12/2023
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE


                         SUDHA JAYASWAL
                               VS.
                 GUPTA ENGINEERING COMPANY & ORS.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 8th December, 2025.

Ms. Tiana Bhattacharyya, Mr. Dilip Kr. Ghosh, Advocates for the plaintiff.

Mr. Zeeshan Haque, Mr. Aditya Kanodia, Ms. Sharfaa Ahmed, Advocates for the defendants.

The Court : At the time of delivering the judgment it is submitted by

the learned Advocate for the plaintiff that 18% interest as claimed by the

plaintiff is the contractual interest rate. This rate cannot be reopened in

view of the recent judgment of the Hon'ble Supreme Court.

The matter is adjourned and kept on 10th December, 2025.

(ARINDAM MUKHERJEE, J.)

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