M/S Ugro Capital Limited vs Vallabh Metal Industries And Anr
2025 Latest Caselaw 3249 Cal/2

Calcutta High Court

M/S Ugro Capital Limited vs Vallabh Metal Industries And Anr on 1 December, 2025

OC-8
                                  ORDER SHEET

                        IN THE HIGH COURT AT CALCUTTA
                                 ORIGINAL SIDE
                              (Commercial Division)

                                AP-COM/735/2024

                        M/S UGRO CAPITAL LIMITED
                                   VS
                    VALLABH METAL INDUSTRIES AND ANR


   BEFORE:
   The Hon'ble JUSTICE GAURANG KANTH
   Date : 1st December, 2025.
                                                                         Appearance
                                                         Mr. Swatarup Banerjee, Adv.
                                                             Mr. Rohit Banerjee, Adv.
                                                               Mr. K.K. Pandey, Adv.
                                                              Ms. Sonia Nandy, Adv.
                                                                  ...for the petitioner

                                                    Mr. Anirudhha Bhattacharya, Adv.
                                                                 Mr. Arnab Roy, Adv.
                                                                 ...for the respondent

The Court: Affidavit-in-opposition, reply to the same and

supplementary affidavit are taken on record.

Since the issue raised in the present application is similar to the one

pending consideration before the Hon'ble Supreme Court in S.L.P.

Nos.10944-10945 and the Hon'ble Supreme Court vide order dated

29.10.2025, has reserved the judgment in the said matter, this Court deems

it appropriate to adjourn the matter awaiting the outcome of the decision of

the Hon'ble Supreme Court.

List this matter in the monthly list of January, 2026.

(GAURANG KANTH, J.) R.Bhar