Ramlubhaya Arora (Dec.) vs Unknown
2025 Latest Caselaw 857 Cal/2

Calcutta High Court

Ramlubhaya Arora (Dec.) vs Unknown on 6 August, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-21

                       IN THE HIGH COURT AT CALCUTTA
                      Testamentary and Intestate Jurisdiction
                                ORIGINAL SIDE


                                  PLA/116/2020

                              IN THE GOODS OF:
                           RAMLUBHAYA ARORA (DEC.)


   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 6th August, 2025.

Appearance:

Mr. Deepnath Roy Chowdhury, Adv.

Mr. Dibesh Dwivedi, Adv. Mr. Bhaskar Dwivedi, Adv. Mr. Dwip Raj Basu, Adv.

... for the petitioner

The Court:- Heard the argument. Fix the matter on 11th August, 2025 for

judgment.

(SUGATO MAJUMDAR, J.)

T.O. A.R.(C.R.)