Sk. Mansur Ali And Anr vs Sri Kulnath Kapoor And Ors
2025 Latest Caselaw 848 Cal/2

Calcutta High Court

Sk. Mansur Ali And Anr vs Sri Kulnath Kapoor And Ors on 5 August, 2025

OD-20

                  IN THE HIGH COURT AT CALCUTTA
               ORIDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                              EC/503/2023
                            IA NO: GA/1/2024

                       SK. MANSUR ALI AND ANR.
                                 VS
                    SRI KULNATH KAPOOR AND ORS.

BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : 5th August, 2025.


                                                                     APPEARANCE:
                                                Mr. Shyamal Mukhopadhyay, Adv.
                                                     Ms. Priyanka Chatterjee, Adv.
                                                ...for the petitioners/decree-holders

                                                          Mr. Rohit Banerjee, Adv.
                                                  Mr. Subhankar Chakrabory, Adv.
                                                  Mr. Saptarshi Bhatacharjee, Adv.
                                                           Ms. Sayani Gupta, Adv.
                                                              ..for judgment debtor
                                                                                  .

1. Learned Advocates for the parties are present.

2. The application GA/1/2024 is taken up for consideration.

3. Heard learned Advocates.

4. Hearing is concluded.

5. Let this matter appear for orders on 26th August, 2025.

(BISWAROOP CHOWDHURY, J.)

gb.