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T. E. Thomson And Company Limited vs Rajshri Productions Private Limited
2025 Latest Caselaw 841 Cal/2

Citation : 2025 Latest Caselaw 841 Cal/2
Judgement Date : 5 August, 2025

Calcutta High Court

T. E. Thomson And Company Limited vs Rajshri Productions Private Limited on 5 August, 2025

ORDER                                                                        OD 17

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                EC/6/2025
                    T. E. THOMSON AND COMPANY LIMITED
                                    VS
                   RAJSHRI PRODUCTIONS PRIVATE LIMITED

BEFORE :
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 5th August, 2025.

Appearance:

Mr. Dwip Raj Basu, Adv.

Mr. Rittick Chowdhury, Adv.

Mr. Avijit Kar, Adv.

...For the decree holder Mr. A. P. Agarwalla, Adv. Ms. Rajarshi Dutta, Adv. ...For the Judgment debtor.

The Court:- Learned Advocates for the parties are present.

On the prayer of the learned Advocates, the matter stands

adjourned till 21st August, 2025.

(BISWAROOP CHOWDHURY, J.)

JM

 
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