Punjab National Bank And Anr vs Vikas Agarwal
2025 Latest Caselaw 825 Cal/2

Calcutta High Court

Punjab National Bank And Anr vs Vikas Agarwal on 5 August, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

OD-17 & 20
                     IN THE HIGH COURT AT CALCUTTA
                        Civil Appellate Jurisdiction
                                ORIGINAL SIDE

                               APOT/385/2024
                              IA NO: GA/2/2025

                     PUNJAB NATIONAL BANK AND ANR.
                                  VS
                            VIKAS AGARWAL

                                     AND

                                APOT/8/2025
                              IA NO: GA/2/2025

                     PUNJAB NATIONAL BANK AND ANR.
                                  VS
                          VISHAMBHAR SARAN

  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK
                    AND
  The Hon'ble JUSTICE PRASENJIT BISWAS
  Date : August 5, 2025.


                                                                       Appearance:
                                                         Ms. Parna Roy Choudhury, Adv.
                                                                ...for the appellant-Bank.

                                                            Mr. S.N. Mookherjee, Sr. Adv.
                                                     Mr. Sabyasachi Choudhury, Sr. Adv.
                                                                   Mr. V.V.V Sastry, Adv.
                                                                    Mr. Tridib Bose, Adv.
                                                                Mr. Debojyoti Saha, Adv.
                                                              Mr. Aniruddha Goyal, Adv.
                                                                    ...for the respondent.

Mr. Anirban Mitra, Adv.

Mr. Manabendranath Bandyopadhyay, Adv.

...for the CBI.

The Court: Heard learned Advocate appearing for the appellant.

Heard learned Senior Advocate appearing for the Borrower. Heard

learned Advocate appearing for the Central Bureau of Investigation.

Hearing concluded. Judgment reserved.

(DEBANGSU BASAK, J.)

(PRASENJIT BISWAS, J.)

KB AR (CR)