Aditya Birla Finance Ltd vs Aryan And Ors
2025 Latest Caselaw 816 Cal/2

Calcutta High Court

Aditya Birla Finance Ltd vs Aryan And Ors on 4 August, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

OC 9
                                 ORDER SHEET
                               EC-COM/424/2025
                        IN THE HIGH COURT AT CALCUTTA
                             COMMERCIAL DIVISION
                                 ORIGINAL SIDE


                            ADITYA BIRLA FINANCE LTD
                                       VS
                                 ARYAN AND ORS


      BEFORE:
      The Hon'ble JUSTICE SHAMPA SARKAR
      Date: 4th August, 2025.

                                                                              Appearance:
                                                     Mr. Shounak Mukhapadhyay, Adv.
                                                                  Mr. Amar Singh, Adv.
                                                                  Mr. Ranjit Singh, Adv.
                                                             Mrs. Tutul Das Singh, Adv.
                                                           Mr. Ratul Deb Banerjee, Adv.
                                                                    . . .for the petitioner.

                                                         Mr. Abhirup Chakraborty, Adv.
                                                                  Mr. Prasant Das, Adv.
                                                                . . .for the respondents.

The Court: The question of jurisdiction is left open until the examination of

the judgment debtor is complete.

Let the matter appear in the list on 19 th August, 2025 at 4 p.m.

(SHAMPA SARKAR, J.) SP/