Meraj Rashid vs Mrs. Alison
2025 Latest Caselaw 2328 Cal/2

Calcutta High Court

Meraj Rashid vs Mrs. Alison on 29 August, 2025

OD-4
                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  CS/329/2012

                   IA NO: GA/1/2012 (Old No: GA/2769/2012)

                                 MERAJ RASHID
                                      VS
                                  MRS. ALISON


    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 29th August, 2025.

Appearance:

Mr. A. Rosul, Adv.

Mr. Steven S. Biswas, Adv.

...for the plaintiff

The Court:- In terms of the Judgment and Decree dated 12th August,

2025 the learned Special Officers have complied the instructions and have

submitted the Report, let the Report filed be kept with the record.

This suit CS/329/2012 along with the application of GA/1/2012 (Old

No: GA/2769/2012) stands disposed. As observation in the said decree

that in the event of non-compliance of the same, the decree may be into

execution, no further direction is necessary.

The Special Officers stands discharged in this case.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)