Dr. Amitava Samanta & Ors vs Medinipur Samanway Sanstha & Ors
2025 Latest Caselaw 2157 Cal/2

Calcutta High Court

Dr. Amitava Samanta & Ors vs Medinipur Samanway Sanstha & Ors on 25 August, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-4
                                 ORDER SHEET

                                   GA/5/2024
                                         IN
                                  CS/11/2024

                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE


                    DR. AMITAVA SAMANTA & ORS.
                                VS.
                MEDINIPUR SAMANWAY SANSTHA & ORS.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 25th August, 2025.

Mr. Debnath Ghosh, Sr. Adv., Mr. Sourojit Dasgupta, Mr. Shomrik Das, Advocates for the plaintiffs.

Mr. Nirmalya Dasgupta, Mr. R. L. Mitra, Advocates for defendants.

The Court : Hearing concluded. Judgment reserved.

(ARINDAM MUKHERJEE, J.)

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