Turner Morrison Limited vs National Insurance Company Limited
2025 Latest Caselaw 1537 Cal/2

Calcutta High Court

Turner Morrison Limited vs National Insurance Company Limited on 19 August, 2025

                                                                                       2013:CHC-OS:21
OCD-11
                               ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                         COMMERCIAL DIVISION
                             ORIGINAL SIDE

                             CS-COM/44/2024
                           [Old No. CS/230/2008]

                     TURNER MORRISON LIMITED
                               VS
          NATIONAL INSURANCE COMPANY LIMITED, DIVISION - 1

BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
 Date: August 19, 2025.

                                                                     Appearance:
                                                          Mr. Utpal Bose, Sr. Adv.
                                                 Mr. Ashis Kumar Mukherjee, Adv.
                                                     Ms. Sulagna Mukherjee, Adv.
                                                        Mr. Saurabh Prasad, Adv.
                                                                ... for the plaintiff

                                                     Mr. Shiv Shankar Banerjee, Adv.
                                                           Ms. Dolon Dasgupta, Adv.
                                                     Mr. Abhishek Chakraborty, Adv.
                                                                 ... for the defendant


   1.

Learned Counsel for the defendant has concluded his argument with

regard to the facts of the case but he submits that he will rely upon

one judgment after giving advance copy to the Learned Counsel for the

plaintiff.

2. In view of the above, the case is adjourned.

3. Let the matter appear on 8th September, 2025 at 3:00 PM.

(KRISHNA RAO, J.)

Sbghosh