J. H. Industrial Corporation vs Vijendra Kumar Goel
2025 Latest Caselaw 1085 Cal/2

Calcutta High Court

J. H. Industrial Corporation vs Vijendra Kumar Goel on 12 August, 2025

OD-12
                                 ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                IA NO. GA/1/2023
                                        In
                                  EC/507/2016

                        J. H. INDUSTRIAL CORPORATION
                                      Vs
                            VIJENDRA KUMAR GOEL

    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 12th August, 2025

Appearance:

Mr. Sourojit Dasgupta, Adv. Mr. Saunak Banerjee, Adv.

Mr. S. G. Muskara, Adv.

...for the decree-holder

Mr. Balarko Sen, Adv.

Mr. Subrata Bhattachrya, Adv.

...for the judgment-debtor

Ms. Rupsha Chakraborty, Adv.

...for the receiver

The Court:- Learned Advocates for the parties are present.

As it is submitted that the judgment-debtor is not co-operating with

the valuer, learned Advocate for the judgment-debtor is requested to take

necessary instruction in this regard and do the needful.

Let this matter appear on 9th September, 2025.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)