I. G. E. (India) Private Limited vs Larica Infrastructure Limited
2025 Latest Caselaw 1084 Cal/2

Calcutta High Court

I. G. E. (India) Private Limited vs Larica Infrastructure Limited on 12 August, 2025

OD-30 & 31
                                    ORDER SHEET

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                      EC/281/2021
                          I. G. E. (INDIA) PRIVATE LIMITED
                                           VS
                         LARICA INFRASTRUCTURE LIMITED

                                         WITH

                                   EC/370/2023
                               I G E (INDIA) PVT LTD
                                         VS
                           LARICA INFRASTRUCTURE LTD

   BEFORE:
   The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 12th August, 2025

Appearance:

Mr. Debdatta Sen, Sr. Adv.

Ms. Suchismita Ghosh Chatterjee, Adv.

Mr. Malay Kumar Seal, Adv.

...for the decree holder.

Mr. Manish Paul, Adv.

...for the judgment debtor.

The Court: Learned Advocates for the parties are present.

The judgment debtor is present in Court.

The examination of the Judgement debtor is complete. The judgement

debtor is discharged at this stage. The documents filed be marked as Exhibits

(collectively).

Fix the matter on 15th September, 2025 for further hearing.

(BISWAROOP CHOWDHURY, J.)

S.Mandi