Damodar Valley Corporation vs Aka Logistics Private Limited
2025 Latest Caselaw 1059 Cal/2

Calcutta High Court

Damodar Valley Corporation vs Aka Logistics Private Limited on 11 August, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

OCD 15 & 16
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                              AP-COM/166/2025
                        DAMODAR VALLEY CORPORATION
                                     VS
                        AKA LOGISTICS PRIVATE LIMITED

                              AP-COM/821/2024
                        DAMODAR VALLEY CORPORATION
                                     VS
                        AKA LOGISTICS PRIVATE LIMITED

BEFORE:
The Hon'ble JUSTICE SHAMPA SARKAR
 Date : August 11, 2025


                                                             Mr. Swarajit Dey, Adv.
                                                           Mr. Saptarshi Kar, Adv.
                                             Ms. Debarati Das, Adv. ...for petitioner.

                                                          Mr. Rajarshi Dutta, Adv.
                                                Mr. Shaunak Mukhopadhyay, Adv.
                                                     Mr. Neelesh Choudhury, Adv.
                                       Ms. Anuradha Poddar, Adv. ...for respondent.

The Court :- Written notes of arguments filed by both the

parties are taken on record.

C.A.V. Judgment reserved.

(SHAMPA SARKAR, J.)

pkd/GH