Balmer Lawrie And Company Limited vs Ravishankar Ramchandran And Anr
2025 Latest Caselaw 1041 Cal/2

Calcutta High Court

Balmer Lawrie And Company Limited vs Ravishankar Ramchandran And Anr on 8 August, 2025

OD-4
                               ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                EC/193/2022
                              IA NO: GA/2/2023

                 BALMER LAWRIE AND COMPANY LIMITED
                                VS
                 RAVISHANKAR RAMCHANDRAN AND ANR
    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY
    Date : 8th August, 2025


                                                                        Appearance:
                                                           Mr. Debashis Sinha, Adv.
                                                        Ms. Sharmistha Dhar, Adv.
                                                                Mr. Rishav Roy, Adv.
                                                        ..for the judgment debtor 2.
                                                       Mr. Triptimoy Talukder, Adv.
                                                       Mr. Abir Bhattacharya, Adv.
                                                                   ..for the petitioner.
                                                           Mr. Kushagra Shah, Adv.
                                                       Ms. Rittwika Banerjee, Adv.
                                                              ..for the decree holder.

        The Court:-Learned advocates for the parties are present.

GA/2/2023 filed by the judgment debtor is to be taken up for consideration

as affidavits are complete.

        On the prayer of learned advocates, the matter be fixed on

19.09.2025

.

(BISWAROOP CHOWDHURY, J.)

Arsad