And Anr vs Williamson Magor And Co. Limited
2025 Latest Caselaw 2269 Cal/2

Calcutta High Court

And Anr vs Williamson Magor And Co. Limited on 24 April, 2025

OD-11
                                ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                 EC/189/2023

                CONTEMPORARY BROKERS PRIVATE LIMITED
                              AND ANR.
                                 VS
                  WILLIAMSON MAGOR AND CO. LIMITED

    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY
    Date : 24th April, 2025.
                                                                       Appearance:
                                                         Mr. Kaushik Banerjee, Adv.
                                                             Ms. Rashmita Sen, Adv.
                                                              ...for the decree-holder

                                                     Mr. Deepan Kumar Sarkar, Adv.
                                                          Mr. Aayush Lakhotia, Adv.
                                                        Ms. Sanchali Bhowmik, Adv.
                                                              ...for the award holder

                                                            Mr. Ritoban Sarkar, Adv.
                                                              Mr. Barnik Ghosh, Adv.
                                                           ...for the judgment-debtor

    1.

Learned Advocate for the parties are present.

2. As part payment in accordance with the terms of settlement has

already made and learned Advocate for the judgment-debtor seeks time for

necessary instruction and compliance, the prayer is allowed. Let this

matter stands adjourned till 8th May, 2025.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(CR)