Corporation And Ors vs M/S. G. K. Soni Housing And
2025 Latest Caselaw 2120 Cal/2

Calcutta High Court

Corporation And Ors vs M/S. G. K. Soni Housing And on 10 April, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

OD-1


                                   APO/68/2022
                                With WPO/903/2022

                    IN THE HIGH COURT AT CALCUTTA
                         Civil Appellate Jurisdiction
                              ORIGINAL SIDE

                                         THE KOLKATA MUNICIPAL
                                         CORPORATION AND ORS.

                                                 -Versus-

                                         M/s. G. K. SONI HOUSING AND
                                         DEVELOPMENT PRIVATE LIMITED AND
                                         ORS.
BEFORE :
THE HON'BLE JUSTICE DEBANGSU BASAK
             And
THE HON'BLE JUSTICE MD. SHABBAR RASHIDI
Date : 10th April, 2025.
                                                                            Appearance :
                                                            Mr. Alak Kumar Ghosh, Adv.
                                                                      ..for the appellant.

                                                              Ms. Geetika Agarwal, Adv.
                                                                   ...for the respondent.

The Court : Typographical error in the judgment and order dated March 27,

2025 is pointed out on behalf of appellant in presence of the respondent.

The word "dismissed" in paragraph 13 of such judgment and order be

replaced with "disposed of".

Let this correction be incorporated in the judgment and order dated March

27, 2025 by the department.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.) A/s.