Anumati Consultancy And Services ... vs Wellside Global Private Limited
2025 Latest Caselaw 2102 Cal/2

Calcutta High Court

Anumati Consultancy And Services ... vs Wellside Global Private Limited on 8 April, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-4
                               ORDER SHEET

                           IA No.GA 7 of 2025
                                   In
                              CS 88 of 2024
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

        ANUMATI CONSULTANCY AND SERVICES PRIVATE LIMITED
                              VS.
                 WELLSIDE GLOBAL PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 8th April, 2025.

                                           Mr. Pranit Bag (VC), Mr. Subhojit Ghosh,
                                                        Advocates for the petitioner.
                                       Mr. Mayank Kakrania, Mr. Sankarsan Sarkar,
                                                      Advocates for the respondent.

The Court : This is an application inter alia for judgment upon

admission under the provisions of Order XII Rule 6 of the Code of Civil

Procedure, 1908.

After hearing the parties, it appears that the matter is required to be

decided on affidavits.

Let affidavit-in-opposition be filed by 2nd May, 2025; reply thereto, if

any, be filed by 23rd May, 2025.

Let this matter appear in the monthly list of June, 2025.

(ARINDAM MUKHERJEE, J.)

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