Prabhat Marketing Co Ltd vs Tirrihannah Co Ltd
2025 Latest Caselaw 2099 Cal/2

Calcutta High Court

Prabhat Marketing Co Ltd vs Tirrihannah Co Ltd on 8 April, 2025

OCD-9
                                 ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                           COMMERCIAL DIVISION
                               ORIGINAL SIDE

                                 CS-COM/10/2023
                              IA NO. GA-COM/2/2024

                         PRABHAT MARKETING CO LTD
                                    VS
                            TIRRIHANNAH CO LTD

     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date : April 8, 2025.
                                                                      Appearance:
                                                        Mr. Sankarsan Sarkar, Adv.
                                                   Mr. Sunil Kumar Singhania, Adv.
                                                       Ms. Kalpana Singhania, Adv.
                                                                 ... for the plaintiff

                                                             Mr. Rohit Banerjee, Adv.
                                                       Mr. Vishwarup Acharyya, Adv.
                                                                 ... for the defendant

     1.

Mr. Sankarsan Sarkar, learned Advocate, is appearing for the plaintiff.

2. Mr. Rohit Banerjee, learned Advocate, is appearing for the defendant.

3. The defendant has filed an application being GA-COM/2/2024

praying for amendment in the written statement by incorporating the

counter-claim.

4. Counsel for both the parties have concluded their argument but both

the parties pray for time to go through the recent judgment passed by

the Hon'ble Supreme Court.

5. In view of the above, the case is adjourned.

6. Let the matter appear tomorrow i.e. on 9th April, 2025 under the same

heading at the top.

(KRISHNA RAO, J.)

RS