Surajit Pati vs Jayanta Banerjee Director Of Technical
2024 Latest Caselaw 4529 Cal

Calcutta High Court (Appellete Side)

Surajit Pati vs Jayanta Banerjee Director Of Technical on 4 September, 2024

Author: Debangsu Basak

Bench: Debangsu Basak

04.09.2024 SL-03 Dd

CPAN/1301/2024 WITH IA NO: CAN/1/2024 SURAJIT PATI VS JAYANTA BANERJEE DIRECTOR OF TECHNICAL EDUCATION. AND TRAINING in WP.ST/238/2014

WEST BENGAL (GOVT. & SPONSORED) POLYTECHNIC TEACHERS' ASSOCIATION (FORMERLY WEST BENGAL POLYTECHNIC TEACHERS' FEDERATION) & ORS.

VS STATE OF WEST BENGAL & ORS.

Mr. Samim Ahammed, Ms. Ambiya Khatun, Advocates ... ... For the Petitioner

Mr. Tapan Mukherjee, ld. Sr. Adv. Mr. Suddhadev Adak, Advocates ... ... For the alleged contemnors

Learned senior advocate appearing for the alleged contemnors submits that the Special Leave Petition directed against the judgment and order dated July 24, 2023, violation of which is complained of in the present contempt petition, was dismissed on August 23, 2024. He submits that, the alleged contemnors require four week's time to comply with the judgment and order dated July 24, 2023.

Petitioner is represented. List the contempt petition in the monthly list of October 24, 2024. It is expected that the judgment

Signed By :

DEBABRATA DAS High Court of Calcutta 4 th of September 2024 04:39:38 PM

and order dated July 24, 2023 is complied with in the meantime.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

Signed By :

DEBABRATA DAS High Court of Calcutta 4 th of September 2024 04:39:38 PM