Spx Flow Technology Singapore Pte Ltd vs Sanjay Jain
2024 Latest Caselaw 2943 Cal/2

Calcutta High Court

Spx Flow Technology Singapore Pte Ltd vs Sanjay Jain on 17 September, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-7
                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE


                                EC/324/2019
              IA NO: GA/1/2019(Old No:GA/2548/2019), GA/2/2024

              SPX FLOW TECHNOLOGY SINGAPORE PTE LTD
                               VS
                           SANJAY JAIN

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 17th September, 2024.

Appearance :

Ms. Tiana Bhattacharyya, Adv. Mr. Rajashree Kundalia, Adv.

...for decree-holder

Mr. Aritra Basu, Adv.

Mr. Sanket Sarawgi, Adv.

...for judgment debtor

The Court : This is an application for execution of the decree

dated 18th September, 2018. It is submitted on behalf of both the

parties that there are ongoing talks of settlement and the matter be

adjourned.

In view of the above, let this matter appear in the monthly list of

November, 2024.

It is made clear, no further adjournment would be granted to

either of the parties.

(RAVI KRISHAN KAPUR, J.)

SN/nm.