Cholamandalam Investment And Finance ... vs Niladri Bhattacharyya And Anr
2024 Latest Caselaw 2892 Cal/2

Calcutta High Court

Cholamandalam Investment And Finance ... vs Niladri Bhattacharyya And Anr on 10 September, 2024

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

OD 5
                                ORDER SHEET
                              IA NO. GA/1/2024
                               In EC/564/2018
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE


        CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
                                Vs
                  NILADRI BHATTACHARYYA AND ANR.


      BEFORE:
      The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA

Date: 10th September, 2024.

Appearance:

Mr. Ritoban Sarkar, Adv.

Mr. Ranjit Singh, Adv.

Ms. Pooja Sett, Adv.

. . .for the petitioner.

Mr. Akash Dutta, Adv.

. . .for the judgment-debtor.

The Court: Leave is granted to the award-holder to file his Vakalatnama in

the Department.

Learned counsel for the award-holder fairly submits that the matter ought

to be taken up in the Commercial Division of this Court. Accordingly, let the

matter be listed as a Commercial Division matter under the appropriate heading

on September 19, 2024.

(SABYASACHI BHATTACHARYYA, J.)

SP/